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State of West Bengal - Section

Section 61 in The West Bengal Primary Education Act, 1973

61. Reports to be made by the Primary School Council.

(1)Every Primary School Council shall in each financial year -
(a)frame and transmit to the Director, by such date and in such form as he may direct, a statement showing for the area within its jurisdiction -
(i)the names of primary schools for which grants have been sanctioned for that year; and
(ii)the amount of the grant which has been sanctioned for each such school;
(b)furnish a report to the Director, by such date and in such form as he may direct, exhibiting the grants which it has distributed to schools within its jurisdiction.
(2)A copy of such statement and of such report shall be sent to the Board.