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[Cites 0, Cited by 0] [Section 2(122)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(122)(i) in Tamil Nadu Combined Development and Building Rules, 2019

(i)Natural Ventilation - Supply of outside air into a building through window or other openings due to wind outside and convection effects arising from temperature or vapor pressure differences (or both) between inside and outside of the building.