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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(122) in Tamil Nadu Combined Development and Building Rules, 2019

(122)"Ventilation" means supply of outside air into, or the removal of inside air from an enclosed space, which includes -
(i)Natural Ventilation - Supply of outside air into a building through window or other openings due to wind outside and convection effects arising from temperature or vapor pressure differences (or both) between inside and outside of the building.
(ii)Positive Ventilation - the supply of outside air by means of a mechanical device, such as a fan.
(iii)Mechanical Ventilation - Supply of outside air either by positive ventilation or by infiltration by reduction of pressure inside due to exhaust of air, or by a combination of positive ventilation and exhaust of air.