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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(1)The term of office of a member other than the ex officio member of the Governing Body and those nominated under clauses (10) and (11) of regulations shall be for five years subject to his continuance as a member of the Institute. An outgoing member shall be eligible for re-election or re-nomination.