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Union of India - Section

Section 23 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

23. Terms of office of members of the Governing Body and filling of casual vacancies.

(1)The term of office of a member other than the ex officio member of the Governing Body and those nominated under clauses (10) and (11) of regulations shall be for five years subject to his continuance as a member of the Institute. An outgoing member shall be eligible for re-election or re-nomination.
(2)A casual vacancy in the membership of the Governing Body shall be filled up in accordance with the provisions of these regulations.