Section 33(2)(ii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(2)(ii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(ii)to consider Annual Accounts and financial estimates placed before it by the Comptroller and pass them without modification or with modification as it may deem fit;

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State of Chattisgarh - Subsection

Section 33(2)(ii) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987