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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(2) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(2)The Committee shall exercise the following powers and perform the following duties :-
(i)to approve the budget of the University;
(ii)to consider Annual Accounts and financial estimates placed before it by the Comptroller and pass them without modification or with modification as it may deem fit;
(iii)to lay before the Board annually a full statement of the financial requirements of the University.