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State of Chattisgarh - Section

Section 33 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

33. Finance Committee.

(1)The Finance Committee shall be responsible for the financial management of the University and shall consist of the following members :-
(i)Vice-Chancellor-Chairman;
(ii)Secretary to Government of Chhattisgarh, Finance Department;
(iii)Secretary to Government of Chhattisgarh, Agriculture Department;
(iv)Secretary to Government of Chhattisgarh, Animal Husbandry and Veterinary Services Department;
(v)Director of Agriculture, Raipur;
(vi)Director of Veterinary Services, Raipur.
(2)The Committee shall exercise the following powers and perform the following duties :-
(i)to approve the budget of the University;
(ii)to consider Annual Accounts and financial estimates placed before it by the Comptroller and pass them without modification or with modification as it may deem fit;
(iii)to lay before the Board annually a full statement of the financial requirements of the University.