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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(e) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(e)Multi-Point Entry and Credit System (MPEC system) is a system under which a candidate is eligible for admission in the Diploma Course if he has, either,-
(i)passed the Secondary School Certificate Examination (Standard 10th); or
(ii)passed the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iii)appeared in the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iv)passed the two years’ certificate course conducted by the Technical Examination Board(TEB) (herein after called as "Certificate Holder");