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State of Gujarat - Section

Section 2 in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

2. Definitions.

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Guj. 2 of 2008);
(b)"Admission" means admission of candidates of Diploma in Engineering Courses to Second Year (Third Semester) of Bachelor of Engineering Courses;
(c)"Admission Committee" means the "Admission Committee for Professional Courses" constituted by the State Government under section 4 of the Act, under Government Notification, Education Department No.GH/SH/7/2008/PVS102003-639-S, dated the 5th May, 2008;
(d)"Bachelor of Engineering Courses" means and includes the Bachelor of Engineering and Technology Courses, in the Professional Educational Colleges or Institutions of the State;
(e)Multi-Point Entry and Credit System (MPEC system) is a system under which a candidate is eligible for admission in the Diploma Course if he has, either,-
(i)passed the Secondary School Certificate Examination (Standard 10th); or
(ii)passed the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iii)appeared in the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iv)passed the two years’ certificate course conducted by the Technical Examination Board(TEB) (herein after called as "Certificate Holder");
(f)"Non-Multi Point Entry and Credit System (Non-MPEC system)" means a system which makes a candidate eligible for admission in the Diploma Course who has passed the Secondary School Certificate Examination (Standard 10th);
(g)"Help Centers" means the Centre notified by the Admission Committee for facilitation of the candidate for off campus online admission process;
(h)"Qualifying Examination" means an examination of Diploma in Engineering Courses shown in column 2 of Schedule I, or an equivalent examination in Diploma Engineering Courses;
(i)"Schedule" means the Schedule appended to these rules;
(j)"Semester Theory Performance Index (STPI)" means performance index based only on the marks obtained in theory subjects in qualifying examination conducted and evaluated by respective University;
(k)"Technical Examination Board (TEB)" means the Technical Examination Board, Gujarat State established by the State Government under Government Resolution, Education and Labour Department No.ECT-1064/91813-GH, dated the 11th July, 1966;
(l)"Website" means the official website of the Admission Committee to carry out off campus online admission process.
(2)The words and expressions used in these rules but not defined shall have the meanings assigned to them in the Act.