Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1) in Engineering Courses to Bachelor of Engineering and Technology Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)In these rules, unless the context otherwise requires,-
(a)"Act" means the Gujarat Professional Technical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 (Guj. 2 of 2008);
(b)"Admission" means admission of candidates of Diploma in Engineering Courses to Second Year (Third Semester) of Bachelor of Engineering Courses;
(c)"Admission Committee" means the "Admission Committee for Professional Courses" constituted by the State Government under section 4 of the Act, under Government Notification, Education Department No.GH/SH/7/2008/PVS102003-639-S, dated the 5th May, 2008;
(d)"Bachelor of Engineering Courses" means and includes the Bachelor of Engineering and Technology Courses, in the Professional Educational Colleges or Institutions of the State;
(e)Multi-Point Entry and Credit System (MPEC system) is a system under which a candidate is eligible for admission in the Diploma Course if he has, either,-
(i)passed the Secondary School Certificate Examination (Standard 10th); or
(ii)passed the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iii)appeared in the Higher Secondary School Certificate Examination (Standard XII, 10+2 pattern); or
(iv)passed the two years’ certificate course conducted by the Technical Examination Board(TEB) (herein after called as "Certificate Holder");
(f)"Non-Multi Point Entry and Credit System (Non-MPEC system)" means a system which makes a candidate eligible for admission in the Diploma Course who has passed the Secondary School Certificate Examination (Standard 10th);
(g)"Help Centers" means the Centre notified by the Admission Committee for facilitation of the candidate for off campus online admission process;
(h)"Qualifying Examination" means an examination of Diploma in Engineering Courses shown in column 2 of Schedule I, or an equivalent examination in Diploma Engineering Courses;
(i)"Schedule" means the Schedule appended to these rules;
(j)"Semester Theory Performance Index (STPI)" means performance index based only on the marks obtained in theory subjects in qualifying examination conducted and evaluated by respective University;
(k)"Technical Examination Board (TEB)" means the Technical Examination Board, Gujarat State established by the State Government under Government Resolution, Education and Labour Department No.ECT-1064/91813-GH, dated the 11th July, 1966;
(l)"Website" means the official website of the Admission Committee to carry out off campus online admission process.