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State of Odisha - Section

Section 14 in The Orissa Pharmacists (Special Examination) Rules, 1962

14.

(i)The scale of remuneration to the Examiners shall be for examining each answer paper in translation or Arithmetic Rs. 0.50 nP.
(ii)The remuneration of Presiding Officers will be at Rs. 20 each.
(iii)The remuneration of invigilators who may be appointed at the written examinations will be Rs. 3 each per day.