Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(i) in The Orissa Pharmacists (Special Examination) Rules, 1962 (i)The scale of remuneration to the Examiners shall be for examining each answer paper in translation or Arithmetic Rs. 0.50 nP.
