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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(2), Any application received after the prescribed date or in complete in any respect may be rejected, without giving any notice to the candidate.
(D)(1) The eligible candidates will be admitted in the order of merit for the general as well as reserved seats excepting the seats belonging to category (a) of rule (2).