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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(D) in Rules of Admission to Medical Colleges in Rajasthan, 1986

(D)(1) The eligible candidates will be admitted in the order of merit for the general as well as reserved seats excepting the seats belonging to category (a) of rule (2).