Bombay High Court
Indrajeet Arjun Pawar vs State Of Maha. Thr. Sec. Of Revenue And ... on 18 October, 2023
Author: Nitin Jamdar
Bench: Nitin Jamdar
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2862 OF 2023
The State Of Maharashtra Through The ....PETITIONER
Secretary General Administrative Dept
Mantralaya Mumbai
V/S
Yojana Shriniwa Kulkarni ....RESPONDENT
WITH WRIT PETITION NO. 8527 OF 2023 Akash Dnyaneshwar Jadhav And Ors ....PETITIONER V/S The State Of Maharashtra Thru Prin. Secretary, ....RESPONDENT Generarl Administration Dept. And Ors WITH WRIT PETITION NO. 5614 OF 2023 Abhaysinh Babasaheb Patil And Anr ....PETITIONER V/S Govt. Of Maharashtra Thru The Prin. Secretary, ....RESPONDENT Gen Administration Dept. And Ors WITH WRIT PETITION NO. 3808 OF 2022 Aniket S/o Anandrao Mane ....PETITIONER V/S The State Of Maharashtra Thr. Secretary Urban Page 1/4 ::: Uploaded on - 18/10/2023 ::: Downloaded on - 19/10/2023 07:09:23 ::: Development Dept. And Ors WITH WRIT PETITION NO. 2859 OF 2023 The State Of Maharashtra Through Secretary ....PETITIONER General Administrative Department Mumbai V/S Gajanan Santosh Chavan ....RESPONDENT WITH WRIT PETITION NO. 2891 OF 2023 Smt. Rohini Bhujang Gaikwad And Ors ....PETITIONER V/S The Secretary Of Revenue And Forest Dept. And ....RESPONDENT Ors WITH WRIT PETITION NO. 2722 OF 2023 Akshay Ashok Chaudhari And Ors ....PETITIONER V/S Government Of Maharashtra Thr Principal ....RESPONDENT Secretary And Ors WITH WRIT PETITION NO. 5521 OF 2023 Indrajeet Arjun Pawar ....PETITIONER V/S State Of Maha. Thr. Sec. Of Revenue And Ors....RESPONDENT WITH ....RESPONDENT WRIT PETITION NO. 2861 OF 2023 Page 2/4 ::: Uploaded on - 18/10/2023 ::: Downloaded on - 19/10/2023 07:09:23 ::: The State Of Maharashtra Through The ....PETITIONER Secretary General Administrative Department Mantralaya Mumba V/S Rajat Manohar Agrawal ....RESPONDENT WITH WRIT PETITION STAMP NO. 11330 OF 2023 Humbe Tai Shahadev And Anr ....PETITIONER V/S Maharashtra Public Service Commission And ....RESPONDENT Ors Dr. Birendra Saraf, Advocate General a/w Mr. V. A. Thorat, Spl. Counsel, Mr. Mihir Desai Spl. Counsel, Mr. P. P. Kakade,GP, Mr. B. V.Samant, Addl.GP, Mr. M. M. Pable, AGP, for the State/Petitioner in WP/2862/2023,WP/2861/2023,WP/2859/2023 & for Respondent State in the other Petitions. Mr. Atul Damle, Sr. Advocate a/w Mr. Suresh M. Sabrad, Ms Payal Vardhan, Mr. Pratik Sabrad & Mr. Gracy Baldhana for the Petitioner in WP/8527/2023. Mr. Om M. Lonkar for Petitioner in WP/2722/2023. Mr. Narendra Bandiwadekar, Senior. Advocate a/w Mr. Sangharsh V. Waghmare a/w Mr. Rahul Salve and Mr. Santosh Shingare for Petitioner in WPST/ 11330/2023. Ms. Sabiha Ansari a/w Ms. Aisha Shaikh & Ms Tanvi Rane & Ms. Shraddha Khandare for Rest Nos. 1 to 5 in WP/2859/2023, Res No.4 to 8 in WP/2891/2023 and for Applicant in IA/2427/2023 & IA(ST)/7101/2023. Mr. Saurav N. Katkar i/b Mr.Shantanu Raktate for the Petitioner in WP/2891/2023 & for R. Nos. 14 to 16 & 18 in WP/2859/2023.
Mr.Tejas D. Deshmukh a/w Mr. Anshuman Deshmukh for Page 3/4 ::: Uploaded on - 18/10/2023 ::: Downloaded on - 19/10/2023 07:09:23 ::: Applicants in IA/14323/2023. Ms. Kavita Solunke a/w Ms. Pranoti Mogh and Ms. Urjita Patil for Res No. 2 & 3 in WP/3808/2022. Mr. Nikhil Pawar for Petitioner in WP/5521/2023. Mr. Hassan Khan i/b Mr. Sayyed T. Yassen for Applicant in IA/14223/2023 in WP/2862/2023. Mr. Laukik Pawar i/b Talekar & Associates for Intervenor in IAST/25732/2023 in WP/2861/2023.
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 18th October, 2023 P.C. :
S. O. to 19/10/2023 ( at 2.30 pm).
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 18/10/2023 ::: Downloaded on - 19/10/2023 07:09:23 :::