Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act] State of Tamilnadu - Subsection Section 54(3)(c) in Tamil Nadu Combined Development and Building Rules, 2019 (c)Under no circumstances shall effluent from a septic tank be allowed into an open channel, drain or water body without adequate treatment;