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State of Assam - Section

Section 35 in The Assam Agricultural University Act, 1968

35. Co-ordination of functions.

(1)In consultation with the appropriate officers of the University, the Vice-Chancellor shall be responsible for taking such steps as may be necessary for the full co-ordination of teachings, research and extension activities of the University.
(2)The Vice-Chancellor shall be responsible for the creation of conditions conducive to maximum progress in the development of new information and technology in its natural physical and social sciences and their inclusion in the curricula and application in practice throughout the State.
(3)The University shall develop in programme of teaching, research and extension education keeping in view the needs of the State and shall provide appropriate technical support and consultative advice to the State Government Departments engaged in Agricultural, Animal Husbandry and Veterinary development work.