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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(2) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(2)This Code shall apply within the geographical area of the State of Madhya Pradesh and shall apply to all Inter / Intra-State Entities in Madhya Pradesh in a manner as specified in this Code.