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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2)(b) in The U.P. Sheera Niyantran Niyamavali, 1974

(b)To meet out the shortage in storage capacity due to roams in molasses during the crushing season in sugar mills, the occupier shall maintain covered Pucca masonary tanks of such capacity in the premises of sugar mill that can overcome the foaming situation so that the storage capacity under sub-rule (1) may not be hampered or short end due to foams in molasses.