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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in The U.P. Sheera Niyantran Niyamavali, 1974

(2)
(a)Where on the ground of increased production of molasses, the controller funds difficulty in the availability of transport facilities in any area or an any other ground to be recorded by him, he may direct the occupier of a sugar factory to provide additional storage tanks covered to the extent indicated in the direction, and there upon the occupier shall provide such storage tanks within such period as may be specified in the direction.
(b)To meet out the shortage in storage capacity due to roams in molasses during the crushing season in sugar mills, the occupier shall maintain covered Pucca masonary tanks of such capacity in the premises of sugar mill that can overcome the foaming situation so that the storage capacity under sub-rule (1) may not be hampered or short end due to foams in molasses.