Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(4) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(4)The candidate shall be required to attend written test and interview at his own expenses.