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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(1)(a) in The Assam Finance Service Rules, 1963

(a)Grade I - shall include the posts of the Director of Accounts, Assam, the Examiner of Local Accounts,Assam and such other posts as may be included from time to time by the Governor;