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[Cites 0, Cited by 0] [Section 5(13)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(13)(d) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(d)State Load Despatch Centre shall round-off actual loss of nth Week to nearest 0.01% for the purpose of Scheduling for the (n+2)th Week (e.g. 4.705% is rounded-off to 4.71%, 3.442% is rounded off to 3.44% and so on);