Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act] State of Goa - Subsection Section 55(3)(c) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (c)When the moderator to be appointed for the subject is only one, such Moderator shall be appointed as Associate Moderator.