Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3)(b) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(b)The Departmental Promotion Committee shall scrutinise the claims of all the officers who are eligible for promotion together with cases of those whom the Director of Printing and Stationery has not considered suitable for promotion and shall draw up a list of candidates found suitable for promotion.