Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(1)[ to the post of assistant engineer enumerated in Schedule-I must have attained the age of 21 years and must not have attained the age of 37 years. [Substituted by Rajasthan Notification No. G.S.R. 10, dated 13.5.2013 (w.e.f. 4.5.1998).]