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[Cites 0, Cited by 0] [Section 9(6)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(6)(II) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(II)The vacancies that may arise during the counseling shall also be announced and displayed on the notice board immediately, the leave vacancies shall not be notified.