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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(6) in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

(6)The posts of Head Masters Grade II/Mandal Educational Officers who have been transferred to other districts by the Government.
(II)The vacancies that may arise during the counseling shall also be announced and displayed on the notice board immediately, the leave vacancies shall not be notified.
(III)No vacancy shall be added to the list after the list is displayed. The Member-Secretary shall be held responsible for any vacancy added/deleted after the list is displayed.