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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

9. Notification of Vacancies.

- (I) The list of Vacancies i.e.
(1)Clear vacancies.
(2)Vacancies that may arise due to transfer of Head Master Grade II/ Lecturer District Institute of Educational and Training who have completed 8 years of service.
(3)vacancies that may arise due to transfer of Mandal Educational Officers who completed 4 years of service.
(4)vacancies that may arise due to transfer of male Head Masters Grade II working in Girls Schools/ Institutions.
(5)The post found surplus due to rationalization and
(6)The posts of Head Masters Grade II/Mandal Educational Officers who have been transferred to other districts by the Government.
(II)The vacancies that may arise during the counseling shall also be announced and displayed on the notice board immediately, the leave vacancies shall not be notified.
(III)No vacancy shall be added to the list after the list is displayed. The Member-Secretary shall be held responsible for any vacancy added/deleted after the list is displayed.