Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Madhya Pradesh - Subsection Section 15(m) in M.P. Farmers' Organisation Rules, 1999 (m)[ maintain the various registers, documents and accounts work; and] [Substituted by Notification No. 32-1-99-M-XXXI, dated 5-12-2000.]
