Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(b) in The Professional Examination of Power Engineers for Thermal Generation Regulations, 1988

(b)No Engineer shall be permitted to appear for the examination until he has undergone the training prescribed in Sub-regulation (a) aforesaid and in addition, has been satisfactorily reported to by the Manager and the Deputy General Manager under whom he is serving with regard to his physical energy and efficiency in practical work and his capacity to manage his subordinates.