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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(3)(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)to develop the curriculum of various subjects in the sphere of technological education, keeping in view the overall priorities, perspectives and needs of the society and expectations from industry;