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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(3)It shall be the duty of the Curriculum Design and Development Centre,-
(a)to develop the curriculum of various subjects in the sphere of technological education, keeping in view the overall priorities, perspectives and needs of the society and expectations from industry;
(b)to develop Learning Resources for the University;
(c)to take steps to identify the demands of society and expectations from industry and design the curriculum and training of students and teachers accordingly;
(d)to develop methodology for training of teachers and to create training materials for the same;
(e)to coordinate with and empower Regional centres and Sub centres for conducting Teacher's Training and such other training as directed by the University.