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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(4)(a) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(a)to make suitable arrangements with respect to the examination centers, the setting and printing of question papers and the supply of question papers to such centres;