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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(7) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(7)The selection of candidates and allotment of institutions shall be done only on the basis of merit as adjudged by the rank obtained in the LPCET subject to the condition that the candidate should satisfy the eligibility criteria prescribed under Rule 4.However, mere appearance at the Entrance Test and securing a rank in the merit list does not entitled a candidate to be considered for admission automatically into any institution unless he/she also satisfies the rules and regulations of admission prescribed by the concerned University/Government including the prescribed percentage of marks to be obtained in the qualifying examination.