Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

(1)The Block Development Officer shall draw up for his tour programme for a month well in advance and submit it to the Chairman for approval. On approval, copies of the programme shall be sent to the Sub-divisional Officer, all Extension Officers and all Village-Level Workers. The Sub-divisional Officer shall be competent to effect changes in the programme. Such changes shall be brought immediately to the notice of the Chairman.