Section 27(2)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 27(2)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949

(vi)Such number of the teachers of the University not exceeding five, as may be prescribed by the Statutes, elected from amongst such teachers who are themselves doing post-graduate research or training [***] [The words 'but who are not persons referred to in sub-clauses (i) and (ii)' were deleted, by Bombay 52 of 1950, Section 21 (b).].

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State of Gujarat - Subsection

Section 27(2)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949