Section 27(2) in The Maharaja Sayajirao University of Baroda Act, 1949
(2)The Council shall consist of---(i)The Vice-Chancellor ;(ii)[ The Pro-Vice-Chancellor,] [This clause was substituted by Gujarat 1 of 1982, Section 11 (a).][* ******] [Clause (iii) was deleted, by Gujarat 1 of 1982, Section 11 (b).](iv)The Dean of each Faculty;[* ********] [Clause (v) was deleted by Bombay 52 of 1950, Section 21 (b).](vi)Such number of the teachers of the University not exceeding five, as may be prescribed by the Statutes, elected from amongst such teachers who are themselves doing post-graduate research or training [***] [The words 'but who are not persons referred to in sub-clauses (i) and (ii)' were deleted, by Bombay 52 of 1950, Section 21 (b).].
