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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(1)The Committee for PGECET Admissions shall be constituted by the Competent Authority with the following members to advise the Convenor of PGECET Admissions, in the matters relating to admissions and on such other, matters necessary for the smooth conduct of admissions.
(A)Chairman of Andhra Pradesh State Council of Higher Education..............(Chairman)
(B)Secretary of Andhra Pradesh State Council of Higher Education.
(C)Convenor of PGECET Admissions (Member Convenor)
(D)Professor in-charge of Computer / online systems in admission camp
(E)Two representatives of the Universities as nominated by the State Council
(F)Three representatives of the Private Unaided Professional Institutions offering Post Graduate Engineering, including Technology/Pharmacy/ Architecture and Planning Courses as nominated by the State Council.
(G)Commissioner / Director of Technical Education or his nominee.
(H)One special Invitee nominated by the State Council.