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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(F) in Andhra Pradesh Regulation of Admissions into Post Graduate Engineering Including Technology/Pharmacy/ Architecture and Planning Courses (through Graduate Aptitude Test in Engineering and Common Entrance Test) Rules, 2007

(F)Three representatives of the Private Unaided Professional Institutions offering Post Graduate Engineering, including Technology/Pharmacy/ Architecture and Planning Courses as nominated by the State Council.