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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1)(ii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(ii)Head of the department/centre of the University of the concerned subject, if he is professor, or Dean of the faculty where in the concerned subject there is no Professor available and Head of the Department or where the selection of Professor has to be done;