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State of Chattisgarh - Section

Section 40 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

40. Selection Committee.

(1)The members of the selection committee shall be-
(i)Kulpati-Chairman
(ii)Head of the department/centre of the University of the concerned subject, if he is professor, or Dean of the faculty where in the concerned subject there is no Professor available and Head of the Department or where the selection of Professor has to be done;
(iii)one expert to be nominated by the Kuladhipati from a panel, submitted by Academic Council of three experts in the subject not connected with the University in any manner whatsoever;
(iv)three subject experts to be nominated by the Kuladhipati [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).] not connected with University in any manner.
(2)Three members of the Selection Committee shall form quorum.
(3)The committee shall investigate the merits of various candidates, and shall recommend to the executive council, the names, if any, of persons who consider suitable for the posts, arranged in order of merit:Provided that no recommendation shall be made unless, at least two experts nominated under clauses (three) and (four) of sub-section (1) are present in the meeting in which such recommendation is to be decided upon.
(4)Out of the names recommended under sub-section (3) of the Executive Council shall appoint person in order of merit.