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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(1) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(1)The members of the selection committee shall be-
(i)Kulpati-Chairman
(ii)Head of the department/centre of the University of the concerned subject, if he is professor, or Dean of the faculty where in the concerned subject there is no Professor available and Head of the Department or where the selection of Professor has to be done;
(iii)one expert to be nominated by the Kuladhipati from a panel, submitted by Academic Council of three experts in the subject not connected with the University in any manner whatsoever;
(iv)three subject experts to be nominated by the Kuladhipati [x x x] [Omitted by C.G. Act No. 15 of 2005 (w.e.f. 25-8-2005).] not connected with University in any manner.