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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(b) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(b)Where steps are provided from ground to the building hand rail may not be provided, if the step do not go above 1.37 m. in height and not less than 18 m. in width.]