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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)be not less than 13 years or more than 20 years of age on ends inclusive of June 30 of the calendar year of admission;Provided that the upper age limit prescribed above in the case of Scheduled Castes and Scheduled Tribes candidates shall be relaxable by three years :Provided further that in the case of other deserving candidates the upper age limit may be relax up to 2 years by the Principal.