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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(a) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989

(a)a certificate from the Principal or Head of the [institution or college (where course is imparted ) about] the completion of the course of studies in the subjects in which the candidate seeks admission to the examination; and