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State of West Bengal - Section

Section 29 in West Bengal Electrical Licensing Rules, 2017

29. Application for admission to or exemption from examination for National Certificate of Supervisors (N.C.S.).

(1)Every candidate for admission to or exemption from the examination for the National Certificate of Supervisors shall make an application in Form P and forward the application duly filled in to the Secretary, West Bengal Licensing Board (Electrical), together with the following documents:
(a)testimonials of practical experience in Electrical installation work;
(b)a true copy of Electrical Supervisor's Certificate of Competent (S.C.C.) or Electrical Workman's Permit (W.P.) if any;
(c)a challan or receipt in support of payment of the requisite fee (Annexure-IV); and
(d)three copies of a recent photograph (size 50.80 mm X 63.50 mm) bearing self-signature or thumb impression on their back.
(2)The fee paid by a candidate as mentioned in Annexure IV, whose application for admission to the examination has been accepted, shall not be refunded to him on any case.