Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act] State of Himachal Pradesh - Subsection Section 38(1)(b) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (b)conduct demonstration and teaching programmes for the benefit of students, agriculturists, orchardists and farmers; and