Section 38(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
(1)The extension education programmes of the University shall-(a)make useful information based upon the findings of research available to agriculturists, orchardists, farmers and others to help and solve their problems;(b)conduct demonstration and teaching programmes for the benefit of students, agriculturists, orchardists and farmers; and(c)co-ordinate other functions of the University and other appropriate agencies of the State.
